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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. K. Singhal, Advocate.
  • Ms. Aashaa Tiwari, APP for the State.
  • Mr. K. Singhal, Advocate.
  • Ms. Aashaa Tiwari, APP for the State.
Judges
  • Mukta Gupta, J.
Acts
  • Section 328 read with Section 34 IPC and Section 376(2)(g) IPC.
  • Section 328/34 IPC and Section 376(g) IPC
  • Section 376(g)/120B/328 IPC
  • Section 328/34 IPC.2.
  • Section 376(2)(g) IPC
  • Section 164 Cr.P.C
  • Section 313 Cr.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. K. Singhal, Advocate.
  • Ms. Aashaa Tiwari, APP for the State.
  • Mr. K. Singhal, Advocate.
  • Ms. Aashaa Tiwari, APP for the State.
Judges
  • Mukta Gupta, J.
Acts
  • Section 328 read with Section 34 IPC and Section 376(2)(g) IPC.
  • Section 328/34 IPC and Section 376(g) IPC
  • Section 376(g)/120B/328 IPC
  • Section 328/34 IPC.2.
  • Section 376(2)(g) IPC
  • Section 164 Cr.P.C
  • Section 313 Cr.P.C
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Jitendra Jitu v. State Nct Of Delhi
(May 31, 2017)