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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Suresh Sahni.
  • : Mr. Rishiraj Singh, PP.
  • Mr. Ram Mohan Sharma.
Judges
  • Deepak Maheshwari, J.
Acts
  • Sections 363, 366, 368, 370(4), 376, 120-B IPC and Section 3/4 and 16/17 of the POCSO Act
  • Sections 363 & IPC and Section 5/6 POCSO Act in the alternative Section 376(2)(g) IPC
  • Section 193 Cr.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Suresh Sahni.
  • : Mr. Rishiraj Singh, PP.
  • Mr. Ram Mohan Sharma.
Judges
  • Deepak Maheshwari, J.
Acts
  • Sections 363, 366, 368, 370(4), 376, 120-B IPC and Section 3/4 and 16/17 of the POCSO Act
  • Sections 363 & IPC and Section 5/6 POCSO Act in the alternative Section 376(2)(g) IPC
  • Section 193 Cr.P.C
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Ashish Meena v. State Of Rajasthan
(Apr 28, 2017)