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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Sandipan Ganguly, Senior Advocate
  • Dr. Jyotirmoy Adhikari, Advocate
  • For the State/respondent: Mr. S.G Mukherjee, Public Prosecutor
  • Mr. Ayan Basu, Advocate
Judges
  • Joymalya Bagchi, J.
Acts
  • SECTION 8 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012
  • Section 376(2)(i) of the Indian Penal Code and under Section 18 of the POCSO Act.
  • Sections 376/511 of the Indian Penal Code and under Section 4
  • Section 437A of the Code of Criminal Procedure.31.
  • sections 3, 5, 7 and 9 of the aforesaid Act.
  • Section 376(2)(i) of the Indian Penal Code.
  • sections 3, 5, 7 and 9 of this Act,
  • Section 164 Cr. P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Sandipan Ganguly, Senior Advocate
  • Dr. Jyotirmoy Adhikari, Advocate
  • For the State/respondent: Mr. S.G Mukherjee, Public Prosecutor
  • Mr. Ayan Basu, Advocate
Judges
  • Joymalya Bagchi, J.
Acts
  • SECTION 8 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012
  • Section 376(2)(i) of the Indian Penal Code and under Section 18 of the POCSO Act.
  • Sections 376/511 of the Indian Penal Code and under Section 4
  • Section 437A of the Code of Criminal Procedure.31.
  • sections 3, 5, 7 and 9 of the aforesaid Act.
  • Section 376(2)(i) of the Indian Penal Code.
  • sections 3, 5, 7 and 9 of this Act,
  • Section 164 Cr. P.C
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Sahid Hossain Biswas v. State Of West Bengal
(May 4, 2017)