Citation Codes Equivalent Citations citation codes Attorney(S) Judges Acts (Complainant) u/s 25 read with Section 118512 of Petroleum & Natural Page l o l" 2 6 Gas Regulatory Board Act 2006 against the Union of India (R-I), PNGRB (11-2), GAIL (India) Section 49(2) of the Cempanies Act, 1956 and Article 140 of the Articles of Association Section 17 of the PNGRB Act and Regulation l7 of the Authorization Regulations Sections 17, 18 and 19 are procedural Sections in aid of Section section 25 ofthe PNGRB Act 2006. /{' I f2" Page 5 of 26 Central Government authorization in Section 17(2) Section 4 of the Indian Companies Act, 1956 provisions of Section 33 of the PNGRB Act, Notication of Section 16, Union of India Section 13(1) (h) of the PNGRB Act. Section 25(2) of the PNGRB Act provisions of section 24 (2) (c) provision of Section 24 (2) (c) section 15 or section 19." 29 Section 12 (1) (b) See more information ... Smart Summary Please sign up to generate summary. Order: In the matter of M/s Sanwariya Gas Ltd. v. UOI & ors.