M/s Viavi Solutions India Pvt. Ltd. & Ors. v. Registrar of Companies, NCT Delhi and Haryana

sub-section (5) of 21 Section 210 of the Companies Act 1956 and subsection [7) of Section 129 of Companies Act 2013

Section 621-A of the Companies Act 1956, equivalent to Section 441 of the Companies Act

[7) of Section 129. 30, Sub-section (5) of Section 210 of Act 1956

SECTION 129 COMPANIES ACT 2013

SECTION 210 COMPANIES ACT 1956

Section 210 ANNUAL ACCOUNTS AND BALANCE SHEET.- (5)

Companies Act 2013 (Earlier Companies Act 1956)

sub-section (5) of Section 210 and Section 129

subsection (5) of Section 210 of Act,1956

COMPANIES ACT 1956

Section 164(2)(a) of Companies Act 2013,

SECTION 210 A COMPANIES ACT 1956

SECTION 220 COMPANIES ACT 1956

Section 129 of the (ompanies Act 2013

SECTION 441 COMPANIES ACT 2013

sub-section (7) of Section 129i 38.

Section 220 or Sections 159, 168

Act. (2) Nothing in sub-section (1)

Section 168 of Act 1956

section 162 of Act 1956

Section 220 of Act 1956