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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Dipak Banerjee
Acts
  • Clause 3(4) of the insurance Regulatory 8c Development Authority (Protection of Policy Holder's Interests, Regulation 2002)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Dipak Banerjee
Acts
  • Clause 3(4) of the insurance Regulatory 8c Development Authority (Protection of Policy Holder's Interests, Regulation 2002)
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    Texco Marketing Pvt. Ltd. v. Tata AIG, General Insurance Company Ltd.

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    Comments

    Texco Marketing Pvt. Ltd. v. Tata AIG, General Insurance Company Ltd.
    (Feb 25, 2016)