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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • 637(NC) WW W: W/ Consumer Protection Act, 1986 e Sections 2(i)(g), 21(b)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • 637(NC) WW W: W/ Consumer Protection Act, 1986 e Sections 2(i)(g), 21(b)
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Smart Summary

    SYAM SUNDER SHARMA v. LIC

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    Comments

    SYAM SUNDER SHARMA v. LIC
    (Nov 12, 2013)