NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
NEW DELHI
REVISION PETITION NO. 605 OF 2012
(Against the Order dated 09/05/2011 in Appeal No. 1368/2010 of the State Commission Tamil Nadu)
1. DR. P.T. KOSHY & ANR. 6/429, Thomas Homeo Clinic, Kozhinjampara Pakallad
Kerala ...........Petitioner(s) Versus
1. ELLEN CHARITABLE TRUST & ORS.
284 Sathy Road, Gandhipuram, Coimbatore
Tamil Nadu
2. Nethra Homepopathy Medical College,
54 Methupalayam Road GN Mills Post Coimbatore
Tamil Nadu
3. Martin Charitable Trust Daisy Plaza,355/359,6th St Gandhipuram, Coimbatore
Tamil Nadu
4. Dr V. Ramachandran,Correspondent,
284 Sathy Road, Gandhipuram Coimbatore
Tamil Nadu
5. S.Martine, Chairman Daisy Plaza. 355/359,6th St.Gandhipuram, Coimbatore
Tamil Nadu
6. The Tamil Nadu Dr MGR Medical University,
89 Annasali, Chennai - 600 032 Tamil Nadu ...........Respondent(s)
BEFORE:
HON'BLE MR. JUSTICE R. C. JAIN, PRESIDING MEMBER HON'BLE MR. S. K. NAIK, MEMBER
For the Petitioner : Mr. Abhishek Krishna, Advocate For the Respondent : NEMO
Dated : 19 Apr 2012
ORDER
In our view, the revision petition is wholly misconceived before this Commission, it being against a very innocuous interim order passed by the State Commission.
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The revision petition as such is dismissed.
......................J
R. C. JAIN
PRESIDING MEMBER
......................
S. K. NAIK
MEMBER
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