Citation Codes Equivalent Citations citation codes Case Number WRIT PETITION- Case No.2979 of 2016 Acts Medical Institutions (Amendment) Regulations, 2009. 12. Section 6 of RIMS Act, 2002 RIMS Act 2002/Rule 2002/Regulation 2014, only RIMS Act and RIMS Rule 2002 Section 6(xii) of the RIMS Act and Regulation 33, Section 6 of RIMS Act, 2002 and RIMS Rules, 2002, INDIAN MEDICAL COUNCIL ACT 1956 sub-Section (xii) of Section 6 of RIMS Act RIMS Act 2002/ Rule 2002/ Regulation 2014 Medical Sciences Act, 2002 and the Rules sub-section (xii) to Section 32 Sub-section (1) to Section 32 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Dr Hemant Narayan Ray v. Health Unable to show content of this judgment due to some technical problem, inconvenience is regretted.