Citation Codes Equivalent Citations citation codes Case Number T.P. No. 288/16 Attorney(S) Mr. Thirupal Gorige, Practicing Company Secretary and Authorised representative for the Applicants. Judges Ratakonda Murali, Judicial Member Ashok Kumar Mishra, Technical Member Acts section 96 of Companies Act, 2013 punishable under section 168 of the Companies Act, 1956 SECTION 99 COMPANIES ACT 2013 COMPANIES ACT 1956 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Control4 India Private Limited, In Re