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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Thirupal Gorige, PCS an authorised representative for the Applicant company
Judges
  • Ratakonda Murali, Judicial Member
  • Ashok Kumar Mishra, Technical Member
Acts
  • Section 2(41) ofthc Companies Act, 20l3
  • section 2(41)nfCompanies Act. 2013.
  • COMPANIES ACT 2013
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Thirupal Gorige, PCS an authorised representative for the Applicant company
Judges
  • Ratakonda Murali, Judicial Member
  • Ashok Kumar Mishra, Technical Member
Acts
  • Section 2(41) ofthc Companies Act, 20l3
  • section 2(41)nfCompanies Act. 2013.
  • COMPANIES ACT 2013
See more information ...
Smart Summary

    Mapei Construction Products India Private Limited, In Re

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    Comments

    Mapei Construction Products India Private Limited, In Re
    (Aug 3, 2016)