Citation Codes Equivalent Citations citation codes Case Number CA 79/C-I/2016 in C.P. No. 110/ND/2013 Attorney(S) Mr. Tejas Karia, Mr. Pritpal Singh Nijjar, Mr. Karan Mehra, Mr. Manavendra Mishra, Mr. Abinash Barik, Advocates Mr. Sudipto Sarkar, Sr. Advocate, Mr. Rahul P. Dave, Mr. Amit Dhingra, Advocates (For R2) Mr. Iqbal M. Chagla, Sr. Advocate, Ms. Naira, Mr. Rahul Narayanan, Advocates (For R3 & R4) Mr. Rajiv Nayar, Sr. Advocate, Mr. Sumit Chopra, Advocate (for R4) Mr. Arun Kathpalia, Sr. Advocate, Mr. Satyajit Sarna, Advocate (for R8) Judges M.M. Kumar, Chief Justice President S.K. Mohapatra, Technical Member Acts 2 u/s 45 of the Arbitration and Conciliation Act, 1996 (for brevity, Arbitration Act) Clause 4(b) of Rule 1, Order XXIII of the Code of Civil Procedure. COMPANIES ACT 1956 Order )C(XIX Rules 1 & 2 of the Code of Civil provisions of Order )C(II Rule 1(4) u/s 45 of the Arbitration Act See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Vikram Bakshi v. Connaught Plaza Restaurants Pvt. Ltd.