Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Writ Petition No. - 11158 of 2015 Attorney(S) - R.P Singh, Dhirendra Singh - Govt. Advocate Judges V.K Shukla Arvind Kumar Mishra-I, JJ. Acts ARTICLE 22 CONSTITUTION OF INDIA Article 21 and other provisions in the Constitution of India, EVIDENCE ACT 1872 ARTICLE 21 A CONSTITUTION OF INDIA PROTECTION OF HUMAN RIGHTS ACT 1993 ARTICLE 21 CONSTITUTION OF INDIA provisions of Article 21 of the Constitution, Section 156(3) Cr.P.C Section 174 Cr.P.C Section 41, Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account