Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 1088-SB of 1998, Criminal Appeal No. 14-SB of 1999, Criminal Appeal No. 1088-SB of 1998 and Criminal Appeal No. 14-SB of 1999 Attorney(S) Mr. Sudhir Mittal, Advocate for the appellant in Crl. Appeal No. 1088-SB of 1998. Mr. N.D Achint, Advocate for the appellant in Crl. Appeal No. 14-SB of 1999 Mr. Rajiv Malhotra, Addl. A.G Haryana for the respondent. Judges A.N Jindal, J. Acts Section 313 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account