Citation Codes Equivalent Citations citation codes Case Number Criminal Revision Application No. 57 of 1993 Judges M.S Vaidya, J. Acts provisions of section 118 of the Evidence Act along with sections 5 and 13 of the Oaths Act, 1973, provisions contained in section 376(2) of the Indian Penal Code, PROBATION OF OFFENDERS ACT section 313 of the Code of Criminal Procedure, section 376(2)(f) of the Indian Penal Code, section 376 of the Indian Penal Code, SECTION 118 EVIDENCE ACT section 13 of the Oaths Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account