AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges

    Cricket Association Of Bihar v. Board Of Control For Cricket In India And Others

    Order

    1. Heard in part. List this application for further hearing on Monday i.e 30-9-2013.

    2. In the meanwhile, the proposed Annual General Meeting of the Board of Control for Cricket in India may be held on 29-9-2013 as scheduled and the election in the Annual General Meeting may also be held, but in case, Respondent 2 (Shri N. Srinivasan) is elected as the President, he will not take charge until further orders.

    Court Masters

    Use AI to get other relevant cases.

    Comments

    Cricket Association Of Bihar v. Board Of Control For Cricket In India And Others
    (Sep 27, 2013)