Citation Codes Equivalent Citations citation codes Case Number Crl. M.C 2664/2015 & Crl. M.A 9529/2015 Attorney(S) Mr. Navin Sharma, Additional Public Prosecutor -State with SI Sandeep Mr. Sanjay Aggarwal, Advocate Respondent No. 2 in person Judges Sunil Gaur, J. Acts PREVENTION OF CORRUPTION ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account