Citation Codes Equivalent Citations citation codes Case Number Contempt Petition (Civil) No. 417 of 1999 with Contempt Petition (Civil) No. 116 of 2000, decided on July 23, 2001 Disposition dismissed Judges Justice Brijesh Kumar Justice U.C. Banerjee See more information ... Smart Summary Please sign up to generate summary. Howrah Daw Mangla Hat B.B Samity v. Pronab Kumar Daw . Order1. In the contextual facts, we are not inclined to proceed with the contempt petitions.2. The contempt petitions accordingly shall stand dismissed.