Citation Codes Equivalent Citations citation codes Case Number Criminal Writ Petition No. 304 of 2009 Attorney(S) Judges A.P Lavande Prasanna B. Varale, JJ. Acts Sections 302 and 201 of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account