Citation Codes Equivalent Citations citation codes Case Number Criminal Confirmation Case No. 3 of 2008, Criminal Appeal No. 700 of 2008, Criminal Appeal No. 700 of 2008, Criminal Confirmation Case No. 3 of 2008, Criminal Confirmation Case No. 3 of 2008 and Criminal Appeal No. 700 of 2008 Attorney(S) Smt. B.H Dangre with Shri Anoop Parihar, Additional Public Prosecutors for Appellant. Shri R.M Patwardhan, Advocate for Respondent. Shri R.M Patwardhan, Advocate for Appellant. Smt. B.H Dangre with Shri Anoop Parihar, Additional Public Prosecutors for Respondent. Judges A.H Joshi R.C Chavan, JJ. Acts Sections 376(2)(f), 377 and 302 of the Penal Code.46. Section 164 of the Code of Criminal Procedure.32. Section 41(1) of the Code of Criminal Procedure Sections 376(2)(f), 377 and 302 of the Penal Code. Section 161 of the Code of Criminal Procedure. Section 313 of the Code of Criminal Procedure, Section 164 of the Code of Criminal Procedure Sections 302 and 376 of the Penal Code SECTION 377 PENAL CODE SECTION 54 EVIDENCE ACT SECTION 302 PENAL CODE Section 376(2)(f), See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account