Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. D-1609-DB of 2014 Attorney(S) Mr. Sandeep Berwal, Advocate for the appellant. Mr. Praveen Bhadu, Assistant Advocate General, Haryana for respondent No. 1-State. Mr. G.S Sandhu, Advocate for respondents No. 2 and 3. Judges T.P.S Mann Gurmit Ram, JJ. Acts Sections 457, 376-D and 506 read with Section 34 of the Indian Penal Code.2. Section 319 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account