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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. P.S Dhaliwal, Advocate for the petitioner.
  • Mr. T.S Sangha, Senior Advocate with Mr. HS Sangha, Advocate for the respondent.
Judges
  • Ritu Bahri, J.
Acts
  • Sections 463, 464, 465, 469, 471, 499, 500, 181, 191, 192, 193, 195, 199, 200 and 120-B IPC
  • Sections 500, 181, 191, 192, 193, 195, 199, 200, 120-B IPC
  • provisions or clauses of Section 195,
  • provisions of Section 195(1)(4)
  • Section 195(1)(b)(II) Cr.P.C
  • Section 195 sub clause 1
  • Section 195 Cr.P.C
  • Section 195(1)(b)(ii)
  • Section 482 Cr.P.C
  • Section 190 Cr.P.C
  • Section 195(b)(ii)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. P.S Dhaliwal, Advocate for the petitioner.
  • Mr. T.S Sangha, Senior Advocate with Mr. HS Sangha, Advocate for the respondent.
Judges
  • Ritu Bahri, J.
Acts
  • Sections 463, 464, 465, 469, 471, 499, 500, 181, 191, 192, 193, 195, 199, 200 and 120-B IPC
  • Sections 500, 181, 191, 192, 193, 195, 199, 200, 120-B IPC
  • provisions or clauses of Section 195,
  • provisions of Section 195(1)(4)
  • Section 195(1)(b)(II) Cr.P.C
  • Section 195 sub clause 1
  • Section 195 Cr.P.C
  • Section 195(1)(b)(ii)
  • Section 482 Cr.P.C
  • Section 190 Cr.P.C
  • Section 195(b)(ii)
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Atma Ram Petitioner v. Ishwar Singh
(Dec 12, 2014)