Citation Codes Equivalent Citations citation codes Case Number CWP No. 4801 of 2013 Attorney(S) Mr. G.S Ghuman, Advocate for the petitioner. Judges S.S Saron S.P Bangarh, JJ. Acts Section 511 of the Indian Penal Code (IPC-for short) provisions of Rule 115(2) of the Army Rules SECTION 70 ARMY ACT Section 354 of the Ranbir Penal Code. Section 164(2) of the Army Act. Sub Section (2) of Section 116 Rule 23(3) of the Army Rules SECTION 69 ARMY ACT Army Rule 23(3). See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account