Citation Codes Equivalent Citations citation codes Case Number CRR 657 of 2015 Attorney(S) Mr. Arun Singal, Advocate for the petitioners. Judges M.M.S Bedi, J. Acts provisions of Immoral Traffic Act.2. PREVENTION OF CORRUPTION ACT Section 376(2)(g) IPC. Section 216 Cr.P.C Section 376 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account