Citation Codes Equivalent Citations citation codes Case Number SC No. 114/2013 Judges Yogesh Khanna, J. Acts u/s. 396 IPC read with section 120-B IPC and/or u/s. 302 IPC read with section 120-B IPC; further u/s. 395 IPC read with section 397 IPC read with 120-B IPC and also u/s. 201 IPC read with section 120IPC section 164 Cr.P.C or otherwise, are:(i) PW28 Dr. Rajesh Rastogi(ii) PW29 Dr. Ranju Gandhi(iii) PW52 Dr. P.K Verma(iv) PW64 section 164 Cr.P.C of the victims are:(i) PW27 Smt. Usha Chaturved.(ii) PW30 Shri Pawan Kumar(iii) PW69 u/s 120-B IPC and under section 365/366/307/376(2)(g) IPC/377 IPC read with section 120-B IPC. Section 161(2) of the Criminal Procedure Code with the explanation to Section 162, section 365/376(2)(g)/377/307/395/397/302/396/412/201/120/34 IPC.9. section 377 IPC read with section 120-B IPC.ABDUCTIONAbduction section 302 IPC read with section 120-B IPC.Section 307 section 307 IPC read with section 120-B IPC.Section 412 section 120-B IPC.SECTION 377 IPCSection 377 IPC section 365/366 IPC read with section 120-B IPC u/s 65-B of Indian Evidence Act Ex.PW67.B.PW29 Section 299(b) or Section 300(2) or (3) of the IPC. injuries.8. Hence sections 307/201/396/302 IPC u/s 65-B of Indian Evidence Act, as Ex.PW67.B, section 65-B of the Indian Evidence Act.PW18 section 302 IPC read with section 120-B IPC section 307 IPC read with section 120-B IPC, section 201 IPC read with section 120-B IPC section 377 IPC read with section 120-B IPC section 397 IPC read with section 120-B IPC section 32(1) of the Indian Evidence Act.I section 365/366 IPC read with section 120 Section 299(b) and 300(2)/(3) of IPC. Sections sections viz., 395 IPC as also u/s. 412 IPC. section 302 IPC read with section 102-B section 201 IPC read with section 120-B section 65-B of the Indian Evidence Act. section 32(1) of the Indian Evidence Act, u/s 8 and 27 of the Indian Evidence Act section 365/366/376(2)(g)/377/394/34 IPC death.(2) Notwithstanding sub-section (1), section 6 of the Indian Evidence Act, section 395 IPC and section 412 IPC SECTION 32 EVIDENCE ACT section 65-B of Indian Evidence Act SECTION 45 EVIDENCE ACT 1872 section 65-B of the Indian Evidence section 27 of Indian Evidence Act. section 10 of the Indian Evidence section 27 Indian Evidence Act.I SECTION 114 A EVIDENCE ACT u/s 65-B of Indian Evidence Act SECTION 11 EVIDENCE ACT section 6 of Evidence section 376(2)(g) IPC section 313 Cr.P.C section 164 Cr.P.C section 100 Cr.P.C section 120-B IPC Section 376(2)(g) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account