Citation Codes Equivalent Citations citation codes Case Number CC/14/111 Attorney(S) P.C. Chaturvedi - P.N. Chaudhry Deputy Govt. Advocate Judges Acts Recovery of Debts Due to Banks and Financial Institutions Act,1993 P * 30 8 , ;P K\, .42/05 Q M.17/3/05 P ;P 9 M. 9 K2 Financial Institutions Act, 1993 P 28 4 8 Financial Institutions Act, 1993 30 8 E Financial Institutions Act, 1993 P 21 8 Financial Institutions Act 1993 P 20 8 Financial Institutions Act, 1993 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT To access the original judgment, please Sign In or Subscribe. MAHADEV VIRUPAKSH KUDACHI (DECEASED) THROUGH HEIR VIDYA MAHADEV KUDACHI v. J. SHEKHAR AND COMPANY ADVOCATES AND ASSOCIATES THROUGH ADV. SHEKHAR K. JAGTAP