Citation Codes Equivalent Citations citation codes Case Number CRA 647 Of 2008 Attorney(S) P.C. Chaturvedi - P.N. Chaudhry Deputy Govt. Advocate Judges Acts provisions of section 114 (g) of the Evidence Act. Section 164 of the Code of Criminal Procedure. SECTION 145 EVIDENCE ACT Section 376 (2)(f) of the Indian Penal Code Section 161 and under Section 164 CrPC. sub-section (1) of section 162 CrPC. SECTION 154 EVIDENCE ACT SECTION 32 EVIDENCE ACT SECTION 27 EVIDENCE ACT SECTION 80 EVIDENCE ACT section 376(2)(f) IPC See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account