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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • P.C. Chaturvedi - P.N. Chaudhry Deputy Govt. Advocate
Judges
Acts
  • Section 376(2), 450 and 506, IPC.
  • Section 439, Cr.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • P.C. Chaturvedi - P.N. Chaudhry Deputy Govt. Advocate
Judges
Acts
  • Section 376(2), 450 and 506, IPC.
  • Section 439, Cr.P.C
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Sanjay v. The State Of Madhya Pradesh
(Jul 1, 2016)