Citation Codes Equivalent Citations citation codes Attorney(S) Acts UKPC 11, [2002] 2 AC 235,para 44.Article 4 of the Homicide (Jersey) Law 1986reproduces section 3 of the Homicide Act 1957. section 3 of the Homicide Act 1957 and itsanalogue article 4 section 17 of the Criminal Appeal Act 1968, section 3 of the 1957 Act and article 4 section 3 of the Homicide Act 1957 section 3 of the 1957 Act. Lord section 3 of the 1957 Act, section 2 of the 1957 Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account