Privy Council
(Dec 16, 1913)
Copy Cite
Case Information
Payana Reena Layana Saminathan Chetty and another v. Pana Lana Pana Lana Palaniappa Chetty (Ceylon)
This is a paid feature.
Please subscribe to download the judgment.
Please subscribe to download the judgment.
Size
= Directly proportional to the number of citations
Color = Jurisdiction
U.S. Supreme Court
State Supreme Court
Court of Appeals
District Courts
Line Incoming
= Cited by Outgoing =
Cites
Use AI to get other relevant cases.
Comments