Privy Council
(Jul 27, 1906)
Copy Cite
Case Information
Thakur Tirbhuwan Bahadur Singh (minor son and legal representative of Thakur Sher Bahadur Singh deceased) v. Raja Rameshar Bakhsh Singh (Oudh)
This is a paid feature.
Please subscribe to download the judgment.
Please subscribe to download the judgment.
Size
= Directly proportional to the number of citations
Color = Jurisdiction
U.S. Supreme Court
State Supreme Court
Court of Appeals
District Courts
Line Incoming
= Cited by Outgoing =
Cites
Use AI to get other relevant cases.
Comments