Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal No. 7 of 1993 and Tra. Cri. Appeal No. 13 of 1995 Attorney(S) For the Appellant: Public Prosecutor. For the Respondent: Ravi Shankar Jandhyala, Advocate. Judges B.S Raikote, J. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account