Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Petn. Nos. 3957 of 1972 and 996 of 1973 Acts SECTION 1 REFORMATORY SCHOOLS ACT 1897 section 107 of the government of india act. section 1 (2) of the criminal procedure code code of criminal procedure (amendment) act. 1923, (act 18 of 1923). act 18 of 1923 section 302 read with section 34 or section 302 read with section 109 section 1 (2) of the code of criminal procedure along with rule 3 section 1 (2) criminal p. c. and section 6 criminal p. c. section 29 SECTION 23 CHILDREN ACT section 1, sub - clause (2) criminal p. c. section 6 clause (n) of sub - section (2) of section 44 section 1 (2) criminal p. c. and section 6 1923. section 164 of act 18 of 1923 provision similar to section 36 (1) section 302 read with section 109 section 302 read with section 34 sub - section (1) of section 36. sub - section (d of section 36 section 526 (1) (e) of the code section 302 or section 376 procedure code. section 38 section 29, or section 36 section 4 and section 23. section 1 (2) of the code section 8, sub - section (1) act of 1920 in rule 3 section 44 (1) and (2) (a) section 44 (1) and (2) (d) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account