Citation Codes Equivalent Citations citation codes Attorney(S) For the Petitioners : S/Sri I.B. Singh Abhai Kumar Advocates. For the Opposite Party : S/Sri D.S. Randhawa Senior Standing Counsel M. Wasim Standing Counsel (Central Government). Acts Act, Opium Act, 1857, Opium Act, 1878 and Dangerous Drugs Act, 1930 sub-clause (ii) of clause (b) of sub-section (1) of section 37 provisions contained in sub-section (8) of section 20 Narcotic Drugs and Psychotropic Substances Act, 1988, section 360 of the code of criminal procedure 1973, ARTICLE 21 CONSTITUTION OF INDIA provisions of section 227 of the code sections 360, 389, 432,436, 437 and 438 section 398 read with section 439 (1) Activities (Prevention) Act, 1987. provision of section 169, code act (1857). the opium act (1878) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account