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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Barkat Ali Zaidi, J.
Acts
  • section 376 I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Barkat Ali Zaidi, J.
Acts
  • section 376 I.P.C
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Bishan v. State Of U.P.
(Apr 24, 2008)