Citation Codes Equivalent Citations citation codes Acts SECTION 2 PERSONS WITH DISABILITIES EQUAL OPPORTUNITIES PROTECTION OF RIGHTS AND FULL PARTICIPATION ACT 1995 provisions of this Act. [2] Subject to the provisions of sub-section [4], Mental Retardation and Multiple Disabilities Act, 1999 sub-section [4][a] of section 3 of the 1971 act sub-section [4] of section 3 of the 1971 act, MEDICAL TERMINATION OF PREGNANCY ACT 1971 provisions of sub-section [2] of section 3 sub-section [4][b] of Section 3 section 3[1] of the 1971 act sub-section [2] of section 3 sub-section [4] of section 3, section 3 of the 1971 act Mental Capacity Act, 2005 32 Rule 15 CPC Section 2[g], See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account