Citation Codes Equivalent Citations citation codes Case Number First Appeal From Order No. 109-M of 1973 Attorney(S) Jinendra Kumar Sharma, Advocate with Yogeshwar Kumar Sharma, Advocate, K. S. Saini, Advocate, Judges O. Chinnappa Reddy Bhopinder Singh Dhillon Harbans Lal, JJ. Acts S. 13 (1-A) of the Hindu Marriage Act notwithstanding the provisions of S.23 (1) (a) S. 18 of the Hindu Adoptions and Maintenance Act, 1956 (78 of 1956), S. 12 of the Hindu Marriage Act, 1955, (hereinafter called the Act) SECTION 9 HINDU MARRIAGE ACT Marriage Laws (Amendment) Act, 1976. (13A) Marriage Laws (Amendment) Act, 1976, Amending Act No. 68 of 1976, Amending Act No. 44 of 1964, section. Section 10 (2) HINDU MARRIAGE ACT S. 5. Section 12 Section 13-B. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account