Citation Codes Equivalent Citations citation codes Case Number Appeal No. 156 of 2009 Attorney(S) Mr. Manu Nair & Mr. Arun Mohan, ; Mr. Anand K. Ganesan, Mr. Shanti Bhushan, Sr. Advocate; Mr. Ashwani Kumar, Sr. Adv.; Mr. Ravindra Bana & Ms. Nidhi Minocha; Mr. D.C Arya for R-2; Judges M. Karpaga Vinayagam Chairperson H.L Bajaj, Technical Member Acts SECTION 10 ELECTRICITY ACT 1973 Gau 111 Union of India Vs. Rameshwarlall Bhagchand Section 8 section 2(28) of the Electricity Act, section 2(28) of Electricity Act. SECTION 2 CONTRACT ACT provisions of clause 2.1.7, COMPANIES ACT 1956 section 86(1)(f) Section 2(f) Section 4(1) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account