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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • Shri B. S. V. Prakash Kumar
  • Member
Acts
  • Companies Act, 1956 Sections 397 ,398 read with Sections 402 & 403
  • Sections 397 & 398 of the Companies Act.
  • section 397 & 398 of the Companies Act,
  • Articles 33 of the Companies Act.
  • 2g3 ofthe Companies Act. 5
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
  • Shri B. S. V. Prakash Kumar
  • Member
Acts
  • Companies Act, 1956 Sections 397 ,398 read with Sections 402 & 403
  • Sections 397 & 398 of the Companies Act.
  • section 397 & 398 of the Companies Act,
  • Articles 33 of the Companies Act.
  • 2g3 ofthe Companies Act. 5
See more information ...
Smart Summary

    Shr Natarajan v. M S Nilesh Industrial Products

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    Comments

    Shr Natarajan v. M S Nilesh Industrial Products
    (Apr 17, 2013)