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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • provisions of companies Act and Articles of Association
  • provisions of Companies Act and articles
  • SECTION 111 COMPANIES ACT
  • Section 11-1 of Companies Act.
  • Section 1"L1(4) Companies Act,
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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • provisions of companies Act and Articles of Association
  • provisions of Companies Act and articles
  • SECTION 111 COMPANIES ACT
  • Section 11-1 of Companies Act.
  • Section 1"L1(4) Companies Act,

    Others Etc v. Mrs Surjeet Mathan And Another Etc

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    Others Etc v. Mrs Surjeet Mathan And Another Etc
    (Mar 16, 2012)