Citation Codes Equivalent Citations citation codes Case Number 49 of 2008 Attorney(S) Acts Sections 397, 398 & 402 of Companies Act SECTION 397 COMPANIES ACT section 1G9 of the Companies Act. 28. section 144 of Cr P C, Section 173(1) (b) See more information ... Smart Summary Please sign up to generate summary. Vijay Krishan Jaidka And Ors v. Jaidka Motor Co Ltd