Citation Codes Equivalent Citations citation codes Case Number 15/ND/2010 Attorney(S) Acts Section 13(4) of the Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act' 2002. section 186 of the companies Act, 1956 read with Rule 11 of the company Rules, 1959 and Regulation 44 sections 3971 398 of the companies Act, 1956 SECTION 81 COMPANIES ACT provisions of Section 399(1) See more information ... Smart Summary Please sign up to generate summary. Sri Kanta Datta Narasimharaja Wadiyar v. Venkateshwar Real Estates Private Ltd