Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066 File No.CIC/LS/A/2011/003668 Appellant : Shri P.C. Sharma Public Authority : Army Medical Corps Record Office, Lucknow. Date of hearing : 29.05.2012 Date of Decision : 29.05.2012 Facts :- Heard today dated 29.05.2012. Appellant not present. The Public Authority is represented by Maj. Rajesh Chandra.
2. It is noticed that vide RTI application dated 28.2.2011, the appellant had sought copy of his promotion order and movement order during the period July to September, 1982, when he was serving at NH Ambala Cantt. The CPIO had responded to it vide letter dated 15.3.2011 informing the appellant that the requisite information pertained to the year 1982 and the same could not be provided at this belated stage due to its non- existence.
3. During the hearing, Maj. Chandra submits that he has checked up the Sheet Roll of the appellant and finds that he retired in the rank of Havildar and not in the substantive rank of Nb. Subedar.
4. Be that as it may, the appellant may be given inspection of his Sheet Roll on a mutually convenient date and time and to take extracts there-from.
5. This order may be complied with in 06 weeks time. Sd/- ( M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission. ( K.L. Das) Deputy Registrar Address of parties :-
1. The Major & CPIO, Army Medical Corps Record Office, Legal Cell, PIN : 900450, c/o 56-APO.
2. Ex.Nb. Sub PC Sharma, H. No.1, Central Board Staff Colony, R.C. Road, Ambala Cantt, Haryana.
Comments