Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066 File No. CIC/LS/A/2008/00029 Appellant : Shri K.L. Chalana Public Authority : Delhi Development Authority (through Shri V.P. Bansal, Dy. Director (LAB)-Housing) Date of Hearing : 1.1.2009 Date of Decision : 1.1.2009 Facts By his letter of 19.12.2007, the appellant had requested for a copy of the survey report prepared by Asst./Joint Director (Enforcement) in regard to 288 SFS flats of DDA located in Pocket G.O.I. Press in Rajouri Garden and the matters related there with.
2. CPIO through his letter dated 23.1.2008 has sent to the appellant a copy of the letter dated 23.1.2008 of Dy. Director (LAB)-H, wherein point-wise information was given.
3. The matter was heard on 1.1.2009. The appellant did not appear before the Commission. DDA is represented by officer mentioned above. It is the submission of Shri Bansal that pursuant to the order of the Appellate Authority, a copy of the survey list has been furnished to the appellant vide letter dated 25.2.2008. DECISION
4. In view of the above, the appeal has become infructuous and is, therefore, dismissed. Sd/- (M.L. Sharma) Central Information Commissioner Authenticated true copy, Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission (K.L. Das) Assistant Registrar