Citation Codes Equivalent Citations citation codes Case Number CRL.P 101806 of 2015 Disposition dismissed Attorney(S) Judges Hon'ble Mr. Justice Budihal R.B Acts Section376 and 307 r/w Sec. 511 of IPC and Sec. 3(1)(XI) and 3(2)(V) of SC/ST (P.O.A.) Act Section 439 of Cr.P.C. Section 164 of Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account