Citation Codes Equivalent Citations citation codes Case Number Crl.M.C No. 68/2016 Disposition allowed Attorney(S) Mr. D Hasija, Adv with petitioner No. 2. Mr. Kamal Kumar Ghei, APP for the State/R1. Mr. Amit Mishra, AR for R2. Judges Suresh Kait, J. Acts SECTION 63 A COPYRIGHT ACT 1957 PREVENTION OF CORRUPTION ACT Section 482 of the Code of Criminal Procedure, 1973, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account