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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Sumit Choudhary, Adv.
  • Ms. Alpana Pandey, APP for the State
  • ASI Vinod Kumar P.S Rohini
  • Mr. Pradeep Kumar Mittal & Mr. Arnav Tiwari, Advs.
  • Ms. Alpana Pandey & Mr. M.P Singh, APPs for the State.
  • ASI Vinod Kumar P.S Rohini.
Judges
  • Ashutosh Kumar, J.
Acts
  • Sections 365/388/384/397/506/34 of the IPC.2.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Sumit Choudhary, Adv.
  • Ms. Alpana Pandey, APP for the State
  • ASI Vinod Kumar P.S Rohini
  • Mr. Pradeep Kumar Mittal & Mr. Arnav Tiwari, Advs.
  • Ms. Alpana Pandey & Mr. M.P Singh, APPs for the State.
  • ASI Vinod Kumar P.S Rohini.
Judges
  • Ashutosh Kumar, J.
Acts
  • Sections 365/388/384/397/506/34 of the IPC.2.
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Shamsher Singh Petitioner v. State (Govt. Of Nct, Delhi)
(Jan 8, 2016)