Citation Codes Equivalent Citations citation codes Case Number Crl.M.C No. 15/2016 Disposition allowed Attorney(S) Represented by: Mr. Biswajit Kumar Patra, Advocate with Petitioners in person. Represented by: Mr. Kamal Kumar Ghei, Additional Public Prosecutor for the State with SI Chhattar Singh, P.S Subhash Place. Respondent No. 2 in person. Judges Suresh Kait, J. Acts PREVENTION OF CORRUPTION ACT Section 482 of the Code of Criminal Procedure, 1973, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account