Citation Codes Equivalent Citations citation codes Case Number W.P.C No. 23900 of 2009 Attorney(S) By Dr. Vincent Panikulangara, (party in Per) By Adv. Sri. N. Nagaresh, Assistant Solicitor General Judges Ashok Bhushan, C.J A.M Shaffique, J. Acts PROHIBITION OF CHILD MARRIAGE ACT 2006 Articles 14, 15 or 21 of the Constitution of India.5. Articles 14, 15 and 21 of the Constitution of India. wife.2. Section 375 of the Indian Penal Code Section 375 of the Indian Penal Code CHILD MARRIAGE RESTRAINT ACT 1929 Section 375 of I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account