Citation Codes Equivalent Citations citation codes Judges Sir Francis William Maclean See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Mohendra Lall Mitter And Anr. v. Anundo Coomar Mitter And Ors. , O'Kinealy, J. and Trevelyan, J. 1. were of opinion that the order was appealable, and they accordingly heard and dismissed the appeal. [The rest of the decision, however, is immaterial for the purposes of this report.]